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Smt. Ram Dulari And Others vs M.A.C.T./7Th, A.D.J., Etawah And ...
2011 Latest Caselaw 4603 ALL

Citation : 2011 Latest Caselaw 4603 ALL
Judgement Date : 13 September, 2011

Allahabad High Court
Smt. Ram Dulari And Others vs M.A.C.T./7Th, A.D.J., Etawah And ... on 13 September, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 54671 of 2006
 

 
Petitioner :- Smt. Ram Dulari And Others
 
Respondent :- M.A.C.T./7th, A.D.J., Etawah And Others
 
Petitioner Counsel :- R.K. Porwal
 
Respondent Counsel :- S.C.
 

 
Hon'ble Sunil Hali,J.

As prayed, put up tomorrow i.e. 14.9.2011.

Order Date :- 13.9.2011

NS

 

 

 
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