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Murlidhar vs State Of U.P. And Others
2011 Latest Caselaw 4597 ALL

Citation : 2011 Latest Caselaw 4597 ALL
Judgement Date : 13 September, 2011

Allahabad High Court
Murlidhar vs State Of U.P. And Others on 13 September, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 52967 of 2011
 

 
Petitioner :- Murlidhar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.P.Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioner states that the matter relates to the Local Body and has wrongly been filed in this Court.

Put up on 15.9.2011 as fresh before the appropriate Bench.

Order Date :- 13.9.2011

OP

 

 

 
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