Smt. Ram Kumari Sharma vs Block Devlopment ...
2011 Latest Caselaw 4591 ALL

Citation : 2011 Latest Caselaw 4591 ALL
Judgement Date : 13 September, 2011

Allahabad High Court

Smt. Ram Kumari Sharma vs Block Devlopment ... on 13 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 41937 of 2011
 

 
Petitioner :- Smt. Ram Kumari Sharma
 
Respondent :- Block Devlopment Officer,Rajpura,Meerut And Others
 
Petitioner Counsel :- Indra Raj Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Counter affidavit has not yet been filed.

List after four weeks. In the meantime, the parties may exchange their affidavits.

Till the next date of listing, interim order shall continue.

Order Date :- 13.9.2011

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