Citation : 2011 Latest Caselaw 4579 ALL
Judgement Date : 12 September, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 28 Case :- FIRST APPEAL FROM ORDER No. - 2139 of 2002 Petitioner :- E.S.I.C. Respondent :- Rakesh Petitioner Counsel :- P.K. Asthana Hon'ble Pankaj Mithal,J.
Counsel for the appellant prays for and is allowed a week's time to take fresh steps to serve the claimant-respondent by registered post.
Order Date :- 12.9.2011
brizesh
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