Board Of Director, Allahabad ... vs State Of U.P. And Others
2011 Latest Caselaw 4568 ALL

Citation : 2011 Latest Caselaw 4568 ALL
Judgement Date : 9 September, 2011

Allahabad High Court

Board Of Director, Allahabad ... vs State Of U.P. And Others on 9 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 22903 of 2011
 

 
Petitioner :- Board Of Director, Allahabad Agriculture Institute & Anr.
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.N. Shukla
 
Respondent Counsel :- C.S.C.,K.N. Singh,Ram Kaushik
 

 
Hon'ble Sunil Hali,J.

Learned counsel for the petitioner prays for and is granted a week's time to file rejoinder affidavit.

List in the week commencing 20th September , 2011.

Interim order is extended till the next date of listing. In case the rejoinder is not filed, then the matter will be taken up for consideration.

Order Date :- 9.9.2011

(Justice Sunil Hali)

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