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Munesh Kumar P.N.No. 982640153 vs State Of U.P. And Others
2011 Latest Caselaw 4567 ALL

Citation : 2011 Latest Caselaw 4567 ALL
Judgement Date : 9 September, 2011

Allahabad High Court
Munesh Kumar P.N.No. 982640153 vs State Of U.P. And Others on 9 September, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 52298 of 2011
 

 
Petitioner :- Munesh Kumar P.N.No. 982640153
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rajesh Singh
 
Respondent Counsel :- C.S.C
 

 
Hon'ble Rajes Kumar,J.

Connect it with Writ Petition No. 35915 of 2011. In the meantime, parties may exchange their affidavit.

Order Date :- 9.9.2011

OP

 

 

 
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