Kallu @ Kali Charan vs State Of U.P.
2011 Latest Caselaw 4558 ALL

Citation : 2011 Latest Caselaw 4558 ALL
Judgement Date : 9 September, 2011

Allahabad High Court

Kallu @ Kali Charan vs State Of U.P. on 9 September, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24152 of 2011
 

 
Petitioner :- Kallu @ Kali Charan
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Shiv Kumar Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Put up as fresh on 14.9.2011 along with Cr. Misc. Bail Application No. 5943 of 2011, Kallu @ Kalicharan Vs. State.

Order Date :- 9.9.2011

Gss

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