M/S Kanpur Dugdh Utpadak Sahkari ... vs Controlling Authority, Payment ...
2011 Latest Caselaw 4557 ALL

Citation : 2011 Latest Caselaw 4557 ALL
Judgement Date : 9 September, 2011

Allahabad High Court

M/S Kanpur Dugdh Utpadak Sahkari ... vs Controlling Authority, Payment ... on 9 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 16903 of 2011
 

 
Petitioner :- M/S Kanpur Dugdh Utpadak Sahkari Sangh Ltd. Kanpur
 
Respondent :- Controlling Authority, Payment Of Gratuity Kanpur & Another
 
Petitioner Counsel :- G.D. Misra
 
Respondent Counsel :- C.S.C.,Gopal Misra
 

 
Hon'ble Sunil Hali,J.

As prayed, list in the next cause list. It is made clear that no further adjournment will be granted on the next date.

Order Date :- 9.9.2011

(Justice Sunil Hali)

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