Principal Armapore P.G. College & ... vs State Of U.P. Thru' Secretary ...
2011 Latest Caselaw 4554 ALL

Citation : 2011 Latest Caselaw 4554 ALL
Judgement Date : 9 September, 2011

Allahabad High Court

Principal Armapore P.G. College & ... vs State Of U.P. Thru' Secretary ... on 9 September, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 73479 of 2010
 

 
Petitioner :- Principal Armapore P.G. College & Others
 
Respondent :- State Of U.P. Thru' Secretary Labour Deptt. & Others
 
Petitioner Counsel :- Gautam Baghel,P.S. Baghel
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Hali,J.

As prayed, list in the next cause list.

Interim order is extended till the next date of listing.

Order Date :- 9.9.2011

(Justice Sunil Hali)

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