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Subhash Chandra Tiwari vs Union Of India Thru Mini. Of ...
2011 Latest Caselaw 4551 ALL

Citation : 2011 Latest Caselaw 4551 ALL
Judgement Date : 9 September, 2011

Allahabad High Court
Subhash Chandra Tiwari vs Union Of India Thru Mini. Of ... on 9 September, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 28762 of 2011
 

 
Petitioner :- Subhash Chandra Tiwari
 
Respondent :- Union Of India Thru Mini. Of Railway And Others
 
Petitioner Counsel :- Radha Kant Ojha
 
Respondent Counsel :- Govind Saran,Govind Saran,S.C.
 

 
Hon'ble Rajes Kumar,J.

As prayed, three weeks time is allowed to file rejoinder affidavit.

List thereafter.

Till the next date of listing, interim order shall continue.

Order Date :- 9.9.2011

OP

 

 

 
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