C/M Pt. Jawahar Lal Nehru Inter ... vs State Of U.P. And Others
2011 Latest Caselaw 4528 ALL

Citation : 2011 Latest Caselaw 4528 ALL
Judgement Date : 8 September, 2011

Allahabad High Court

C/M Pt. Jawahar Lal Nehru Inter ... vs State Of U.P. And Others on 8 September, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 33805 of 2011
 

 
Petitioner :- C/M Pt. Jawahar Lal Nehru Inter College And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Saroj Yadav
 
Respondent Counsel :- C.S.C.,Balwant Singh
 

 
Hon'ble V.K. Shukla,J.

Sri Saroj Yadav, Advocate is accorded four weeks' time to file rejoinder affidavit.

List this case after four weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 8.9.2011

SRY

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