Shahzad vs State Of U.P.
2011 Latest Caselaw 4524 ALL

Citation : 2011 Latest Caselaw 4524 ALL
Judgement Date : 8 September, 2011

Allahabad High Court

Shahzad vs State Of U.P. on 8 September, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 
Cr. Misc. Correction Application No. 247775 of 2011.
 
IN
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20880 of 2011
 

 
Petitioner :- Shahzad
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Mohd. Khalil
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

The present correction application has been taken up on 5.9.2011, 6.9.2011 and 7.9.2011 and even today the case called out but none is present for the applicant.List in the next cause list.

Order Date :- 8.9.2011

Gss

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