Rizwan Ahmad And Another vs State Of U.P.
2011 Latest Caselaw 4501 ALL

Citation : 2011 Latest Caselaw 4501 ALL
Judgement Date : 8 September, 2011

Allahabad High Court

Rizwan Ahmad And Another vs State Of U.P. on 8 September, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 
Cr. Misc. Correction Application No. 236273 of 2011.
 
IN
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18397 of 2011
 

 
Petitioner :- Rizwan Ahmad And Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Mohd. Naushad Siddiqui
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

The present correction application has already been disposed of on 16.8.2011, hence, no further order is required.

Order Date :- 8.9.2011

Gss

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