Arvind Kumar Pandey S/O Girish ... vs State Of U.P. Thru Secy. P.W.D. & ...
2011 Latest Caselaw 4496 ALL

Citation : 2011 Latest Caselaw 4496 ALL
Judgement Date : 8 September, 2011

Allahabad High Court

Arvind Kumar Pandey S/O Girish ... vs State Of U.P. Thru Secy. P.W.D. & ... on 8 September, 2011

Bench: Rajiv Sharma, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7702 of 2009
 

 
Petitioner :- Arvind Kumar Pandey S/O Girish Kumar Pandey & Ors.
 
Respondent :- State Of U.P. Thru Secy. P.W.D. & Ors.
 
Petitioner Counsel :- Arun Kumar Shukla
 
Respondent Counsel :- C.S.C.,Rajnish Kumar,Shashank Dhaon,Siddharth Dhaon
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Dr. Satish Chandra,J.

Disposed of finally vide order of date passed on separate sheets contain in writ petition no. 3314(SS) of 2009.

Order Date :- 8.9.2011

MH/-

Download the LatestLaws.com Mobile App