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Yatendra Babu vs State Of U.P.Thr.Prin Secy P W D And ...
2011 Latest Caselaw 4484 ALL

Citation : 2011 Latest Caselaw 4484 ALL
Judgement Date : 8 September, 2011

Allahabad High Court
Yatendra Babu vs State Of U.P.Thr.Prin Secy P W D And ... on 8 September, 2011
Bench: Rajiv Sharma, Satish Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3422 of 2008
 

 
Petitioner :- Yatendra Babu
 
Respondent :- State Of U.P.Thr.Prin Secy P W D And 2 Ors.
 
Petitioner Counsel :- Rajeev Singh
 
Respondent Counsel :- C.S.C,I.P.Singh
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Dr. Satish Chandra,J.

Disposed of finally vide order of date passed on separate sheets contain in writ petition no. 3314(SS) of 2009

Order Date :- 8.9.2011

MH/-

 

 

 
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