Umesh Prakash Srivastava vs State Of U.P. Through Principal ...
2011 Latest Caselaw 4481 ALL

Citation : 2011 Latest Caselaw 4481 ALL
Judgement Date : 8 September, 2011

Allahabad High Court

Umesh Prakash Srivastava vs State Of U.P. Through Principal ... on 8 September, 2011

Bench: Rajiv Sharma, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4459 of 2009
 

 
Petitioner :- Umesh Prakash Srivastava
 
Respondent :- State Of U.P. Through Principal Secretary,
 
Petitioner Counsel :- Dr.L.P.Mishra
 
Respondent Counsel :- C.S.C.,Rajnish Kumar,Shashank Dhaon,Siddharth Dhaon
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Dr. Satish Chandra,J.

Disposed of finally vide order of date passed on separate sheets contain in writ petition no. 3314(SS) of 2009.

Order Date :- 8.9.2011

MH/-

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