Neha Sargaiya (Minor) vs State Of U.P. And Others
2011 Latest Caselaw 4462 ALL

Citation : 2011 Latest Caselaw 4462 ALL
Judgement Date : 7 September, 2011

Allahabad High Court

Neha Sargaiya (Minor) vs State Of U.P. And Others on 7 September, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 42317 of 2011
 

 
Petitioner :- Neha Sargaiya (Minor)
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Yogesh Krishna Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List this case on 19.09.2011.

Order Date :- 7.9.2011

SRY

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