Ramniwas vs State Of U.P.
2011 Latest Caselaw 4460 ALL

Citation : 2011 Latest Caselaw 4460 ALL
Judgement Date : 7 September, 2011

Allahabad High Court

Ramniwas vs State Of U.P. on 7 September, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24019 of 2011
 

 
Petitioner :- Ramniwas
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Lalit Kumar Shukla
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

As prayed by learned counsel for the applicant list this case on 19.9.2011. By that time supplementary affidavit, if any, may be filed.

Order Date :- 7.9.2011

Gss

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