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Dr. Anand Prakash Srivastava vs State Of U.P. And Others
2011 Latest Caselaw 4445 ALL

Citation : 2011 Latest Caselaw 4445 ALL
Judgement Date : 6 September, 2011

Allahabad High Court
Dr. Anand Prakash Srivastava vs State Of U.P. And Others on 6 September, 2011
Bench: Vineet Saran, Vijay Prakash Pathak



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 48581 of 2010
 

 
Petitioner :- Dr. Anand Prakash Srivastava
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Saral Srivastava
 
Respondent Counsel :- C. S. C.,Chandan Sharma
 
Hon'ble Vineet Saran,J.

Hon'ble Vijay Prakash Pathak,J.

Learned Standing Counsel states that he has filed counter affidavit in the office on 2nd September, 2011. Office is directed to trace out the same and place it on record.

List in the week commencing 19th September, 2011, by which time rejoinder affidavit, if any, may be filed.

Order Date :- 6.9.2011

NS

(V.P. Pathak,J.)     (Vineet Saran,J)

 

 

 
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