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Dr.S.P.Patel vs Chancellor Lko University & ...
2011 Latest Caselaw 4444 ALL

Citation : 2011 Latest Caselaw 4444 ALL
Judgement Date : 6 September, 2011

Allahabad High Court
Dr.S.P.Patel vs Chancellor Lko University & ... on 6 September, 2011
Bench: Pradeep Kant, Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- SERVICE BENCH No. - 111 of 2001
 

 
Petitioner :- Dr.S.P.Patel
 
Respondent :- Chancellor Lko University & Others
 
Petitioner Counsel :- Upendra Nath Mishra
 
Respondent Counsel :- S.K.Kalia,D.K.Arora,Kapil Deo,Pc.Agarwal
 

 
Hon'ble Pradeep Kant,J.

Hon'ble Ritu Raj Awasthi,J.

Writ petition allowed vide order of date passed on separate sheets in Writ Petition No. 109 (S/B) of 2001.

Order Date :- 6.9.2011

Santosh/-

 

 

 
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