Dr. Mahendra Shanker Singh & ... vs The Chancellor University Of ...
2011 Latest Caselaw 4443 ALL

Citation : 2011 Latest Caselaw 4443 ALL
Judgement Date : 6 September, 2011

Allahabad High Court

Dr. Mahendra Shanker Singh & ... vs The Chancellor University Of ... on 6 September, 2011

Bench: Vineet Saran, Vijay Prakash Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 16685 of 2007
 

 
Petitioner :- Dr. Mahendra Shanker Singh & Another
 
Respondent :- The Chancellor University Of Allahabad & Others
 
Petitioner Counsel :- Manu Khare
 
Respondent Counsel :- C.S.C.,P.S.Baghel,Ram Gopal Tripathi
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vijay Prakash Pathak,J.

List in the next cause list.

Order Date :- 6.9.2011

(V.P. Pathak,J.) (Vineet Saran,J.)

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