Aniruddh Kumar And Another vs State Of U.P. And Others
2011 Latest Caselaw 4441 ALL

Citation : 2011 Latest Caselaw 4441 ALL
Judgement Date : 6 September, 2011

Allahabad High Court

Aniruddh Kumar And Another vs State Of U.P. And Others on 6 September, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 51190 of 2011
 

 
Petitioner :- Aniruddh Kumar And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- J.N. Patel
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent nos. 1 and 2. Issue notice to respondent No.3.

Each one of the respondents is granted four weeks' time to file counter affidavit, giving therein the specific details as to why till date result has not been declared.

Order Date :- 6.9.2011

SRY

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