Citation : 2011 Latest Caselaw 4436 ALL
Judgement Date : 6 September, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - A No. - 14752 of 2011 Petitioner :- Union Of India Thru Sec, Ministry Of Communi And Others Respondent :- Vidyadhar Pandey And Another Petitioner Counsel :- Satish Kumar Rai,Mr. R.B. Singhal Respondent Counsel :- Rajesh Pandey Hon'ble Vineet Saran,J.
Hon'ble Vijay Prakash Pathak,J.
As prayed, list after two weeks.
Interim order to continue till the next date of listing.
Order Date :- 6.9.2011
NS
(V.P.Pathak,J.) (Vineet Saran,J.)
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