Ashok Kumar Gupta vs State Of U.P.
2011 Latest Caselaw 4432 ALL

Citation : 2011 Latest Caselaw 4432 ALL
Judgement Date : 6 September, 2011

Allahabad High Court

Ashok Kumar Gupta vs State Of U.P. on 6 September, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21847 of 2011
 

 
Petitioner :- Ashok Kumar Gupta
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Manish Tiwari,S.K. Dwivedi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

As prayed by learned counsel for the applicant, list this case in the next cause list.

Order Date :- 6.9.2011

Gss

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