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Ratnesh Kumar Gupta And Others vs Jagdish Prasad
2011 Latest Caselaw 4430 ALL

Citation : 2011 Latest Caselaw 4430 ALL
Judgement Date : 6 September, 2011

Allahabad High Court
Ratnesh Kumar Gupta And Others vs Jagdish Prasad on 6 September, 2011
Bench: Sibghat Ullah Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 
Civil Misc. Correction Application No.261050 of 2011
 
In
 
Case :- FIRST APPEAL FROM ORDER No. - 2823 of 2011
 

 
Petitioner :- Ratnesh Kumar Gupta And Others
 
Respondent :- Jagdish Prasad
 
Petitioner Counsel :- R.V. Chaudhary
 

 
Hon'ble Sibghat Ullah Khan,J.

There is absolutely no inadvertent error in my order dated 30.08.2011.

Accordingly, this application is misconceived hence dismissed as such.

Order Date :- 6.9.2011

vks

 

 

 
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