Priyanka Singh vs State Of U.P. And Others
2011 Latest Caselaw 4428 ALL

Citation : 2011 Latest Caselaw 4428 ALL
Judgement Date : 6 September, 2011

Allahabad High Court

Priyanka Singh vs State Of U.P. And Others on 6 September, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 51217 of 2011
 

 
Petitioner :- Priyanka Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sanjay Kumar Singh,Sanjeev Kumar Singh
 
Respondent Counsel :- C.S.C.,Shailendra
 

 
Hon'ble V.K. Shukla,J.

put up this case on Friday.

Order Date :- 6.9.2011

SRY

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