Union Of India Thru Sec, ... vs Kamlesh Kumar And Another
2011 Latest Caselaw 4419 ALL

Citation : 2011 Latest Caselaw 4419 ALL
Judgement Date : 6 September, 2011

Allahabad High Court

Union Of India Thru Sec, ... vs Kamlesh Kumar And Another on 6 September, 2011

Bench: Vineet Saran, Vijay Prakash Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 61171 of 2010
 

 
Petitioner :- Union Of India Thru Sec, Department Of Posts And Another
 
Respondent :- Kamlesh Kumar And Another
 
Petitioner Counsel :- Ajay Bhanot
 
Respondent Counsel :- Sri. Namwar Singh,O.P.Gupta,S.C.,Sanjiv Singh
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vijay Prakash Pathak,J.

As prayed, list after two weeks, by which time rejoinder affidavit, if any, may be filed.

Interim order to continue till the next date of listing.

Order Date :- 6.9.2011

(V.P. Pathak,J.) (Vineet Saran,J.)

Download the LatestLaws.com Mobile App