Teerath Raj vs State Of U.P. And Another
2011 Latest Caselaw 4418 ALL

Citation : 2011 Latest Caselaw 4418 ALL
Judgement Date : 6 September, 2011

Allahabad High Court

Teerath Raj vs State Of U.P. And Another on 6 September, 2011

Bench: Vineet Saran, Vijay Prakash Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 65325 of 2010
 

 
Petitioner :- Teerath Raj
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Yogesh Agarwal,Chandreshwar Prasad Yadav
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vijay Prakash Pathak,J.

Learned Standing Counsel states that he has filed counter affidavit in the office on 17th February, 2011.

Office is directed to trace it out and place it on record.

List in the next cause list.

Order Date :- 6.9.2011

(V.P. Pathak,J.) (Vineet Saran,J.)

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