Naresh @ Ram Naresh vs State Of U.P.
2011 Latest Caselaw 4411 ALL

Citation : 2011 Latest Caselaw 4411 ALL
Judgement Date : 6 September, 2011

Allahabad High Court

Naresh @ Ram Naresh vs State Of U.P. on 6 September, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23858 of 2010
 

 
Petitioner :- Naresh @ Ram Naresh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.K. Rathore,Akhilesh Singh,Dilip Kumar
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Sri Akhilesh Singh learned counsel for the applicant submitted that the supplementary affidavit is under preparation.

List in the next cause list. In the meantime, supplementary affidavit may be filed.

Order Date :- 6.9.2011

Gss

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