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Jai Veer Singh vs Board Of Directors, Triveni ...
2011 Latest Caselaw 4410 ALL

Citation : 2011 Latest Caselaw 4410 ALL
Judgement Date : 6 September, 2011

Allahabad High Court
Jai Veer Singh vs Board Of Directors, Triveni ... on 6 September, 2011
Bench: Vineet Saran, Vijay Prakash Pathak



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 34282 of 2007
 

 
Petitioner :- Jai Veer Singh
 
Respondent :- Board Of Directors, Triveni Kshetriya Gramin Bank & Others
 
Petitioner Counsel :- B.P. Mishra
 
Respondent Counsel :- A.K. Pandey
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vijay Prakash Pathak,J.

As prayed, list in the next cause list.

Order Date :- 6.9.2011

NS

((V.P. Pathak,J.)     (Vineet Saran,J.)

 

 

 
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