Pahunchi Lal vs State Of U.P.
2011 Latest Caselaw 4404 ALL

Citation : 2011 Latest Caselaw 4404 ALL
Judgement Date : 6 September, 2011

Allahabad High Court

Pahunchi Lal vs State Of U.P. on 6 September, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 2801 of 2011
 

 
Petitioner :- Pahunchi Lal
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Suresh Chandra Mishra,K.C.Yadav
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

As prayed by learned AGA, list this case in the week commencing 19th September, 2011.

Order Date :- 6.9.2011

Gss

Download the LatestLaws.com Mobile App