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Sanjay Srivastava vs State Of U.P. And Others
2011 Latest Caselaw 4397 ALL

Citation : 2011 Latest Caselaw 4397 ALL
Judgement Date : 6 September, 2011

Allahabad High Court
Sanjay Srivastava vs State Of U.P. And Others on 6 September, 2011
Bench: Vineet Saran, Vijay Prakash Pathak



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 43394 of 2011
 

 
Petitioner :- Sanjay Srivastava
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- M.M.Sahai
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vijay Prakash Pathak,J.

Learned Standing Counsel states that he has received instructions and will serve counter affidavit on the learned counsel for the petitioner on or before 12th September, 2011. Petitioner shall have three days thereafter to file rejoinder affidavit.

List on 15th September, 2011.

Order Date :- 6.9.2011

NS

(V.P. Pathak,J.)       (Vineet Saran,J.)

 

 

 
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