Om Prakash Srivastava & Others vs State Of U.P. & Others
2011 Latest Caselaw 4396 ALL

Citation : 2011 Latest Caselaw 4396 ALL
Judgement Date : 6 September, 2011

Allahabad High Court

Om Prakash Srivastava & Others vs State Of U.P. & Others on 6 September, 2011

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- APPLICATION U/S 482 No. - 4781 of 2002
 

 
Petitioner :- Om Prakash Srivastava & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- P.C. Srivastava
 
Respondent Counsel :- Govt. Advocate,Shivendra Bahadur
 

 
Hon'ble Sibghat Ullah Khan,J.

List the restoration application on 28.09.2011.

If there was any stay order operating on 02.12.2010 when the case was dismissed as infructuous, the same shall remain in operation until next date of listing.

Order Date :- 6.9.2011

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