Dr. Arvind Kumar & Others. vs State Of U.P. & Others.
2011 Latest Caselaw 4392 ALL

Citation : 2011 Latest Caselaw 4392 ALL
Judgement Date : 6 September, 2011

Allahabad High Court

Dr. Arvind Kumar & Others. vs State Of U.P. & Others. on 6 September, 2011

Bench: Vineet Saran, Vijay Prakash Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 31066 of 2010
 

 
Petitioner :- Dr. Arvind Kumar & Others.
 
Respondent :- State Of U.P. & Others.
 
Petitioner Counsel :- Sunil Kumar Srivastava,Ashok Khare
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vijay Prakash Pathak,J.

Learned Standing Counsel prays for and is granted three weeks' further time and no more to file counter affidavit. Petitioner will have one week thereafter to file rejoinder affidavit.

List after four weeks.

Order Date :- 6.9.2011

(V.P.Pathak,J.) (Vineet Saran,J.)

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