Ram Babu Sahu vs State Of U.P. And Others
2011 Latest Caselaw 4389 ALL

Citation : 2011 Latest Caselaw 4389 ALL
Judgement Date : 6 September, 2011

Allahabad High Court

Ram Babu Sahu vs State Of U.P. And Others on 6 September, 2011

Bench: Vineet Saran, Vijay Prakash Pathak




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 62964 of 2010
 

 
Petitioner :- Ram Babu Sahu
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Siddharth Khare,A. Khare
 
Respondent Counsel :- C. S. C.,Shri Ashok Khare
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vijay Prakash Pathak,J.

As prayed, list on 15th September, 2011, by which time counter affidavit may be filed.

Order Date :- 6.9.2011

(V.P. Pathak,J.) (Vineet Saran,J.)

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