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Virendra Singh vs State Of U.P. And Others
2011 Latest Caselaw 4378 ALL

Citation : 2011 Latest Caselaw 4378 ALL
Judgement Date : 5 September, 2011

Allahabad High Court
Virendra Singh vs State Of U.P. And Others on 5 September, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 65266 of 2010
 

 
Petitioner :- Virendra Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Suresh Chandra Dwivedi
 
Respondent Counsel :- C. S. C.,Pavan Kumar Srivastava,S.K. Shukla
 

 
Hon'ble Rajes Kumar,J.

List after four weeks. In the meantime, the parties may exchange their affidavits.

Till the next date of listing, interim order shall continue.

Order Date :- 5.9.2011

OP

 

 

 
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