Ranvijay Yadav vs State Of U.P. & Others
2011 Latest Caselaw 4373 ALL

Citation : 2011 Latest Caselaw 4373 ALL
Judgement Date : 5 September, 2011

Allahabad High Court

Ranvijay Yadav vs State Of U.P. & Others on 5 September, 2011

Bench: Pradeep Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 57377 of 2010
 

 
Petitioner :- Ranvijay Yadav
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- S.P. Padey
 
Respondent Counsel :- C.S.C.,G.K.Singh,Jai Prakash Bhardwaj,V.K.Singh
 

 
Hon'ble Pradeep Kant,J.

Counter affidavit on behalf of respondent No.3 filed today, is placed on record.

Two weeks' time as prayed, is allowed to the petitioner to file rejoinder affidavit.

List thereafter.

Order Date :- 5.9.2011

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