Jagdish vs State Of U.P. And Others
2011 Latest Caselaw 4372 ALL

Citation : 2011 Latest Caselaw 4372 ALL
Judgement Date : 5 September, 2011

Allahabad High Court

Jagdish vs State Of U.P. And Others on 5 September, 2011

Bench: Pradeep Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 39171 of 2010
 

 
Petitioner :- Jagdish
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Satyendra Narayan Singh,Sanjay Kumar Singh
 
Respondent Counsel :- C. S. C.,Amit Dubey,Liyaqat Ali Siddiqui
 

 
Hon'ble Pradeep Kant,J.

Passed over for the day on the request of the learned counsel for the petitioner.

Order Date :- 5.9.2011

Download the LatestLaws.com Mobile App