Smt. Savitri Devi vs Nagar Palika Parishad, ...
2011 Latest Caselaw 4366 ALL

Citation : 2011 Latest Caselaw 4366 ALL
Judgement Date : 5 September, 2011

Allahabad High Court

Smt. Savitri Devi vs Nagar Palika Parishad, ... on 5 September, 2011

Bench: Pradeep Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 46906 of 2010
 

 
Petitioner :- Smt. Savitri Devi
 
Respondent :- Nagar Palika Parishad, Sikandrabad And Others
 
Petitioner Counsel :- M. K. Gupta
 
Respondent Counsel :- S.C.,P.K.Singh,S.C.
 

 
Hon'ble Pradeep Kant,J.

Passed over for the day on the request of the learned counsel for the petitioner.

Order Date :- 5.9.2011

Download the LatestLaws.com Mobile App