Tara Chand vs Radhey Shyam
2011 Latest Caselaw 4363 ALL

Citation : 2011 Latest Caselaw 4363 ALL
Judgement Date : 5 September, 2011

Allahabad High Court

Tara Chand vs Radhey Shyam on 5 September, 2011

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 136 of 1993
 

 
Petitioner :- Tara Chand
 
Respondent :- Radhey Shyam
 
Petitioner Counsel :- Ravindra Rai
 

 
Hon'ble Sibghat Ullah Khan,J.

Certified copy of trial Court judgment has been filed which is taken on record. Delay in filing the same is condoned. Appeal is treated to be filed within time.

Office is directed to allot regular number to the appeal.

List for admission in the next cause list.

Order Date :- 5.9.2011

vks

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