Alam vs State Of U.P.
2011 Latest Caselaw 4353 ALL

Citation : 2011 Latest Caselaw 4353 ALL
Judgement Date : 3 September, 2011

Allahabad High Court

Alam vs State Of U.P. on 3 September, 2011

Bench: Devendra Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22232 of 2011
 

 
Petitioner :- Alam
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Suhel Ahmad Azmi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Devendra Pratap Singh,J.

Heard in part.

List on 21st of October 2011.

Order Date :- 3.9.2011

PKG

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