Jameel Ahmad Khan And Others vs State Of U.P. And Others
2011 Latest Caselaw 4351 ALL

Citation : 2011 Latest Caselaw 4351 ALL
Judgement Date : 3 September, 2011

Allahabad High Court

Jameel Ahmad Khan And Others vs State Of U.P. And Others on 3 September, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 50637 of 2011
 

 
Petitioner :- Jameel Ahmad Khan And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R.K. Mishra,Shailendra Awasthi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioners submitted that he wants to file supplementary affidavit annexing the confirmation order, which could not be enclosed along with the writ petition.

On his request, put up on 6.9.2011 as fresh.

Order Date :- 3.9.2011

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