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Amar Singh vs State Of U.P. & Others
2011 Latest Caselaw 4346 ALL

Citation : 2011 Latest Caselaw 4346 ALL
Judgement Date : 3 September, 2011

Allahabad High Court
Amar Singh vs State Of U.P. & Others on 3 September, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 46816 of 2011
 

 
Petitioner :- Amar Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Pulak Ganguly
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

CIVIL MISC. CORRECTION APPLICATION NO. 259284 OF 2011.

In paragraph-3 of the order dated 19.8.2011, in place of respondent no. 2 D.I.G. (Establishment), Police Head Quarter, U.P., Allahabad, respondent no. 3, I.G. Bareilly Zone, Lucknow be read.

The application is allowed.

Order Date :- 3.9.2011

OP

 

 

 
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