Citation : 2011 Latest Caselaw 4340 ALL
Judgement Date : 3 September, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 30 Case :- FIRST APPEAL No. - 33 of 2002 Petitioner :- Ram Sharan Respondent :- State Of U.P & Another Petitioner Counsel :- Pankaj Mithal Hon'ble Sibghat Ullah Khan,J.
List on 19.09.2011.
Order Date :- 3.9.2011
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