Vindhyachal Yadav & Others vs State Of U.P. & Another
2011 Latest Caselaw 4332 ALL

Citation : 2011 Latest Caselaw 4332 ALL
Judgement Date : 2 September, 2011

Allahabad High Court

Vindhyachal Yadav & Others vs State Of U.P. & Another on 2 September, 2011

Bench: Shyam Shankar Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 5241 of 2005
 

 
Petitioner :- Vindhyachal Yadav & Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Ranjeet Asthana
 
Respondent Counsel :- Govt. Advocate,S.P.S. Vishen,S.P.Singh
 

 
Hon'ble Shyam Shankar Tiwari,J.

Learned counsel for the revisionists wants to file a supplementary affidavit as now he does not want to withdraw the revision as already requested by him on the last date.

He may file the supplementary affidavit as requested within one week.

List thereafter.

Order Date :- 2.9.2011

Gss

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