Suchit And Others vs Gobari And Others
2011 Latest Caselaw 4326 ALL

Citation : 2011 Latest Caselaw 4326 ALL
Judgement Date : 2 September, 2011

Allahabad High Court

Suchit And Others vs Gobari And Others on 2 September, 2011

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 706 of 2011
 

 
Petitioner :- Suchit And Others
 
Respondent :- Gobari And Others
 
Petitioner Counsel :- Tarun Verma
 
Respondent Counsel :- Pradeep Kuamr
 

 
Hon'ble Sibghat Ullah Khan,J.

List in the next cause list.

Order Date :- 2.9.2011

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