M/S Postal Seals Industrial Co-Op ... vs Assistant Provident Fund ...
2011 Latest Caselaw 4321 ALL

Citation : 2011 Latest Caselaw 4321 ALL
Judgement Date : 2 September, 2011

Allahabad High Court

M/S Postal Seals Industrial Co-Op ... vs Assistant Provident Fund ... on 2 September, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 64210 of 2010
 

 
Petitioner :- M/S Postal Seals Industrial Co-Op Society Aligarh
 
Respondent :- Assistant Provident Fund Commissioner Agra And Others
 
Petitioner Counsel :- J.K. Srivastava
 
Respondent Counsel :- Dhananjay,S.C.,S.Upadhyaya,Saroj Kumar Tiwari
 

 
Hon'ble V.K. Shukla,J.

List after four weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 2.9.2011

SRY

Download the LatestLaws.com Mobile App