Smt. Renu And Others vs Bajaj Alliance General Insurance ...
2011 Latest Caselaw 4320 ALL

Citation : 2011 Latest Caselaw 4320 ALL
Judgement Date : 2 September, 2011

Allahabad High Court

Smt. Renu And Others vs Bajaj Alliance General Insurance ... on 2 September, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2975 of 2011
 

 
Petitioner :- Smt. Renu And Others
 
Respondent :- Bajaj Alliance General Insurance Co. Ltd. And Others
 
Petitioner Counsel :- Brij Raj Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Admit.

Issue notice.

Order Date :- 2.9.2011

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