The New India Assurance Co. Ltd vs Tulsi & Others
2011 Latest Caselaw 4318 ALL

Citation : 2011 Latest Caselaw 4318 ALL
Judgement Date : 2 September, 2011

Allahabad High Court

The New India Assurance Co. Ltd vs Tulsi & Others on 2 September, 2011

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2779 of 2009
 

 
Petitioner :- The New India Assurance Co. Ltd
 
Respondent :- Tulsi & Others
 
Petitioner Counsel :- Mohan Srivastava
 

 
Hon'ble Sibghat Ullah Khan,J.

List on 16.09.2011.

Order Date :- 2.9.2011

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