Sultan Singh vs Balvir Singh And Another
2011 Latest Caselaw 4316 ALL

Citation : 2011 Latest Caselaw 4316 ALL
Judgement Date : 2 September, 2011

Allahabad High Court

Sultan Singh vs Balvir Singh And Another on 2 September, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 306 of 2011
 

 
Petitioner :- Sultan Singh
 
Respondent :- Balvir Singh And Another
 
Petitioner Counsel :- Nagendra Kumar Srivastava
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Case called out. None is present for the appellant.

Put up as fresh on 13th September, 2011.

Order Date :- 2.9.2011

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